Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] Union of India - Subsection Section 102(2) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (2)The Member may, if he thinks fit, direct notice to be given to the LLP before giving directions as to the advertisement of the petition.
