Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(b) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (b)to acquire, to dispose of, to hold and to control the property and funds of the University and issue any general or special direction on behalf of the University;
