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[Cites 0, Cited by 0] [Section 7(c)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(c)(2B) in The Waqf (Amendment) Act, 2025

(2B)The details of each waqf shall contain the identification, boundaries of waqf properties, their use and occupier, details of the creator, mode and date of such creation, purpose of waqf, their present mutawallis and management in such manner as may be prescribed by the Central Government.”;