Supreme Court - Daily Orders
Yogesh Ashok Deshmukh vs Pradeep Ganpatrao Karad on 20 August, 2024
Bench: J.K. Maheshwari, Rajesh Bindal
ITEM NO.42 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 8278-8281/2018
(Arising out of impugned final judgment and order dated 22-01-2018
in WP No. 3608/2010 22-01-2018 in WP No. 7577/2009 22-01-2018 in WP
No. 7730/2009 22-01-2018 in WP No. 7639/2009 passed by the High
Court of Judicature at Bombay at Aurangabad)
YOGESH ASHOK DESHMUKH & ORS. Petitioner(s)
VERSUS
PRADEEP GANPATRAO KARAD & ORS. Respondent(s)
(IA No. 75262/2024 - APPLICATION FOR VACATION OF INTERIM ORDER and
IA No. 45921/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 45925/2018 - EXEMPTION FROM FILING O.T. and IA
No. 98712/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 98636/2024 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 98631/2024 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
98628/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 45924/2018 - PERMISSION TO
FILE LENGTHY LIST OF DATE, DETAIL QUESTIONS OF LAW AND EXHAUSTIVE
GROUNDS)
WITH
SLP(C) No. 9141/2018 (IX)
(IA No. 23588/2024 - ADDITION / DELETION / MODIFICATION PARTIES
and IA No. 50607/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 50609/2018 - EXEMPTION FROM FILING O.T. and IA
No. 131817/2024 - VACATING STAY)
SLP(C) No. 8983-8986/2018 (IX)
(IA No. 150756/2019 - ADDITION / DELETION / MODIFICATION PARTIES
and IA No. 32935/2019 - APPLICATION FOR PERMISSION and IA No.
72217/2018 – CLARIFICATION/DIRECTION and IA No. 49334/2018 -
EXEMPTION FROM FILING O.T. and IA No. 49333/2018 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 9224-9225/2018 (IX)
(IA No. 32925/2019 - APPLICATION FOR PERMISSION and IA No.
Signature Not Verified
51096/2018 - EXEMPTION FROM FILING O.T. and IA No. 51095/2018 -
Digitally signed by
Nidhi Ahuja
Date: 2024.08.29
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
10:22:28 IST
Reason:
SLP(C) No. 9127-9132/2018 (IX)
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SLP (C) Nos. 8278-8281/2018 etc.
(IA No. 50543/2018 - EXEMPTION FROM FILING O.T. and IA No.
171394/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON and IA No.
171371/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON and IA No.
30846/2024 - SUBSTITUTED SERVICE and IA No. 131919/2024 - VACATING
STAY)
SLP(C) No. 8761-8763/2018 (IX)
(IA No. 150760/2019 - ADDITION / DELETION / MODIFICATION PARTIES
and IA No. 32929/2019 - APPLICATION FOR PERMISSION and IA No.
104634/2023 – CLARIFICATION/DIRECTION and IA No. 48575/2018 -
EXEMPTION FROM FILING O.T. and IA No. 48573/2018 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 8338/2018 (IX)
(IA No. 46508/2018 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 13818-13821/2018 (IX)
SLP(C) No. 8285/2018 (IX)
(IA No. 45943/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 45945/2018 - EXEMPTION FROM FILING O.T. and IA
No. 45944/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Diary No(s). 11341/2018 (IX)
(IA No. 72204/2018 – CLARIFICATION/DIRECTION and IA No. 47040/2018
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 20-08-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE RAJESH BINDAL
For parties
Mr. Satya Mitra, AOR
Mr. Sukant Vikram, AOR
Mr. Kumar Anurag Singh, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Zain A. Khan, Adv.
Mr. V. Aravind, Adv.
Mr. Beenu Sharma, Adv.
Mr. B. Balaji, Sr. Adv.
Mr. Arun Prakash, Adv.
Mr. Gopal Sankarnarayan, Sr. Adv.
Mr. Ravindra Keshavrao Adsure, AOR
Mr. Yash Prashant Sonavane, Adv.
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SLP (C) Nos. 8278-8281/2018 etc.
Mr. Sagar N.Pahune Patil, Adv.
Ms. Nikita Vilas Borde-patil, Adv.
M/S. S.M. Jadhav and Company, AOR
Mr. Tapesh Kumar Singh, Sr. Adv.
Mr. Shishir Pinaki, AOR
Mr. Aditya Pratap Singh, Adv.
Mr. Amarjeet Gupta, Adv.
Mr. Dhanaeswar Gudapalli, Adv.
Mr. Gautam Talukdar, AOR
Mr. Ashok Kumar Gupta II, AOR
Mr. Subodh S. Patil, AOR
Mr. Piyush Sharma, AOR
Mr. Shivam Dubey, Adv.
Mr. Anuj Kumar Sharma, Adv.
Ms. Yugandhara Pawar Jha, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Preet S. Phanse, Adv.
Mr. Adarsh Dubey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As per office report, some of the respondents in some of the cases are not served. It is informed by the learned counsel appearing for the petitioners that those respondents are petitioners in some of the cases, therefore, if service is not effected, those petitioners may take care in the cases in which they are respondents.
It is informed that Mr. B. Balaji and Mr. Nachiketa Joshi, 3 SLP (C) Nos. 8278-8281/2018 etc. Advocates on Record have been designated as Senior Advocate who appeared on behalf of petitioner/respondent in SLP (C)Nos.91279132/2018, SLP (C)No.8338/2018 and SLP (C)No.8285/2018. However, appropriate steps may be taken to engage some other counsel within a month, otherwise, the cases may be heard in the absence of the counsel.
Relist the matters on 24th September, 2024 (Non Miscellaneous Day) for final disposal.
Till the next date of hearing, interim order to continue.
(NIDHI AHUJA) (ANU BHALLA)
AR-cum-PS COURT MASTER (NSH)
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