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State of Tamilnadu - Section

Section 19 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

19.

On receipt of the application for affiliation for the Second Year B.D.S. Degree course from the management of the Dental College, the University shall send its inspection commission at least three months before the date of commencement of the First Year B.D.S. Degree Examinations. A Bank Draft for Rs. 10,000 (Rupees ten thousand only) or such amount as may be prescribed by the Governing Council, from time to time drawn in favour of the Registrar, the Tamil Nadu Dr. M.G.R. Medical University, Chennai shall be enclosed along with application towards the inspection fee.