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[Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(1)(c) in The Himachal Pradesh Village Common Lands Vesting And Utilisation Act, 1974

(c)described in revenue records as shamilat, shamilat deh, shamilat taraf, shamilat chak and patti in the areas comprised in Himachal Pradesh, immediately before first November, 1966;