Supreme Court - Daily Orders
Jitesh Gupta vs Punjab State Industrial Development ... on 9 July, 2015
ITEM NO.81 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 30985/2014
JITESH GUPTA Petitioner(s)
VERSUS
PUNJAB STATE INDUSTRIAL DEVELOPMENT
CORPORATION LTD. (PSIDC) & ANR. Respondent(s)
(With interim relief and office report)
Date : 09/07/2015 This petition was called on for hearing today.
For Petitioner(s) Mr. Raktim Gogoi, Adv.
Mr. Anupam Lal Das,Adv.
Mr. Anirudh Singh, Adv.
For Respondent(s) Mr. Arun K. Sinha,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned Counsel appearing for both the respondents submits that the counter affidavit which is already on record on behalf of Respondent No. 1 can also be taken for Respondent No. 2.
Matter is in complete category. Post the matter before the Hon'ble Court as per Rules.
(SURAJIT DEY) Registrar Signature Not Verified JG Digitally signed by Sushma Kumari Bajaj Date: 2015.07.11 13:03:42 IST Reason: