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State of Jharkhand - Section
Section 17 in Bihar Deed Writers Licensing Rules, 1996
17. Fees.
- Fees on the following rates shall be levied for the grant of document writers licence and apprentices licence and for their annual renewal:-| (a) | Document writer licence | - | Fees |
| Fees for one sub-district | - | Rs. 50.00 | |
| Fees for whole district | - | Rs. 50.00 | |
| Fees for renewal of licence | - | Rs. 25.00 | |
| (b) | Apprentice licence fee | - | Fees |
| Fees for one sub-district | - | Rs. 25.00 | |
| Fees for whole district | - | Rs. 25.00 | |
| Fees for renewal of licence | - | Rs. 10.00 |