Section 5(2)(a) in The Orissa Forest Produce (Control of Trade) Act, 1981
(a)a grower of forest produce other than Mahua may transport his produce from any place within the unit wherein such produce is grown or found to any other place in that unit and a grower of Mahua may transport the Mahua grown by him from any place within the district wherein such Mahua is grown or found to any place within that District.