Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(5) in The Prevention of Food Adulteration Rules, 1955

(5)The height of any numeral in the declaration required under these rules, on the principal display panel shall not be less than-
(i)as shown in Table I below if the net quantity is declared in terms of weight or volume.
Table I
Minimum height of numeral
Sl. No. Net quantity inweight/volume Minimum height in mm
    Normal case When blown, formed, moulded, or performed on container
1. Upto 50g/ml 1 2
2. Above 50g/ml upto 200g/ml 2 4
3. Above 200g/ml upto 1kg/litre 4 6
4. Above 1kg/litre 6 8
(ii)as shown in Table II below if the net quantity is declared in terms of length, area or number.
Table II
Minimum height of numeral
Sl. No. Net quantity in length, area or number, area of principal display panel Minimum height in mm
    Normal case When blown, formed, moulded, embossed or perforated on container
1. Upto 100 cms. square 1 2
2. Above 100 cms. squareUpto 500 cms. square 2 4
3. Above 500 cms. squareUpto 2500 cms. square 4 6
4. Above 2500 cms. square 6 8