Supreme Court - Daily Orders
Union Of India Rep By Its Secretary vs M/S Meghalaya Steels And Concrete ... on 4 September, 2014
Bench: Dipak Misra, Abhay Manohar Sapre
ITEM NO.105 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1914/2009
UNION OF INDIA & ORS. Appellant(s)
VERSUS
M/S.MEGHALAYA S.& C. PRODUCTS LTD.& ORS. Respondent(s)
(With office report)
WITH C.A. No. 1915/2009 (With Office Report)
C.A. No. 1916/2009 (With Office Report)
C.A. No. 1917/2009 (With Office Report)
C.A. No. 1918/2009 (With Office Report)
Date : 04/09/2014 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Rashmi Malhotra, Adv.
Mr. B. Krishna Prasad,Adv.
Mr. V. Lakshmi Kumaran, Adv.
Mr. Alok Yadav, Adv.
Mr. Sundar Ramanathan, Adv.
Mr. M. P. Devanath, Adv.
CA 1914/2009 Mr. Ranjan Mukherjee, Adv.
For Respondent(s) Mr. V. Giri, Sr. Adv.
Mr. Sunil Murarka, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Mr. D. S. Mahra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let these matters be listed on 12.11.2014.
Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.09.06 11:02:25 IST Reason: (NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER