Section 88(d) in Police Regulations, Bengal , 1943
(d)A register shall be maintained in the Superintendent's office in B.P. Form No. 4 of all arms in respect of which officers in the district are exempt as laid down in clauses (a) and (b) and, when any such officer is transferred to another district, a copy of the relevant entry in the register shall be sent to the Superintendent of that district.
