Section 2(48) in Andhra Pradesh Education Act, 1982
(48)"Zilla Praja Parishad" means a Zilla Parishad constituted or reconstituted under the Andhra Pradesh and [Zilla Parishads Act, 1959.] [Now A.P. Mandal Praja Parishads and Zilla Praja Parishads Act, 1986.]
