Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 5 January, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Sanjeev Narula
$~2 & 3 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
SIDDHARTH SAHIB SINGH ..... Appellant
Through: Mr. Samar Bansal, Mr. Zeeshan
Diwan, Mr. S. Bhardwaj, Mr.
Kaushubh Chaturvedi and Mr. Ahmed
Faraz, Advocates.
versus
APEX COUNCIL OF DDCA ..... Respondent
Through: Mr. Rajiv Nayyar, Mr. Sandeep Sethi
and Mr. Rajshekhar Rao, Senior
Advocates with Mr. Manik Dogra,
Mr. T. Singhdev, Mr. Ramanpreet
Kaur, Mr. Bhanu Gulati, Mr. Saurabh
Chadha, Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Tanishiq
Srivastava, Ms. Anum Hussain, Mr.
Rohit Bhagat and Ms. Riya Kumar,
Advocates.
AND
+ LPA 824/2023 & CM. APPLS. 65124-26/2023
SIDDHARTH SAHIB SINGH ..... Appellant
Through: Mr. Samar Bansal, Mr. Zeeshan
Diwan, Mr. S. Bhardwaj, Mr.
Kaushubh Chaturvedi and Mr. Ahmed
Faraz, Advocates.
Versus
APEX COUNCIL OF DDCA & ANR. ..... Respondent
Through: Mr. Rajiv Nayyar, Mr. Sandeep Sethi
and Mr. Rajshekhar Rao, Senior
Advocates with Mr. Manik Dogra,
Mr. T. Singhdev, Mr. Ramanpreet
LPA 685/2023 & 824/2023 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 26/01/2024 at 22:21:05
Kaur, Mr. Bhanu Gulati, Mr. Saurabh
Chadha, Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Tanishiq
Srivastava, Ms. Anum Hussain, Mr.
Rohit Bhagat and Ms. Riya Kumar,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.01.2024 List for consideration on 02.02.2024.
SANJEEV SACHDEVA, J SANJEEV NARULA, J JANUARY 5, 2024 NA LPA 685/2023 & 824/2023 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/01/2024 at 22:21:05