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Punjab-Haryana High Court

Abdul Basit vs State Of Punjab on 29 January, 2018

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH

                                         CRM-M No. 1799 of 2018
                                    Date of decision : January 29, 2018

Abdul Basit
                                                     ....... Petitioner
                                 Versus
State of Punjab
                                                     ........ Respondent


CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:-   Mr. Gulzar Mohd, Advocate
            for the petitioner.

            Mr. Rahul Rathore, DAG., Punjab.

                 ***

ARVIND SINGH SANGWAN, J (oral).

Counsel for the petitioner seeks withdrawal of the Criminal Misc. petition.

Dismissed as withdrawn.

(ARVIND SINGH SANGWAN) JUDGE January 29, 2018 archana Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 04-02-2018 02:07:49 :::