Punjab-Haryana High Court
Abdul Basit vs State Of Punjab on 29 January, 2018
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
CRM-M No. 1799 of 2018
Date of decision : January 29, 2018
Abdul Basit
....... Petitioner
Versus
State of Punjab
........ Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present:- Mr. Gulzar Mohd, Advocate
for the petitioner.
Mr. Rahul Rathore, DAG., Punjab.
***
ARVIND SINGH SANGWAN, J (oral).
Counsel for the petitioner seeks withdrawal of the Criminal Misc. petition.
Dismissed as withdrawn.
(ARVIND SINGH SANGWAN) JUDGE January 29, 2018 archana Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 04-02-2018 02:07:49 :::