Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(3) in The Rajasthan Land Tax Act, 1985 (3)The Assessing Authority may, upon information received from any person or upon his own knowledge, issue notice to any person to show7 cause as to why he may not be required to make application for registration.
