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State of Madhya Pradesh - Section

Section 17 in The Poisons (Madhya Pradesh) Rules, 1960

17. Sale of powdered white arsenic.

- A licence-holder shall not shall powdered white arsenic to any person, except to a medical or veterinary practitioner or chemist who requires pure arsenic for his legitimate purposes unless the same is, before the sale thereof, mixed with soot, indigo and Prussian blue in the proposition of at least half an ounce of soot, indigo or Prussian blue to one pound of white arsenic.