Calcutta High Court
Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 24 August, 2023
OD-21
ORDER SHEET
CS/134/2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TECHNO INDUSTRIES & ORS
-VS-
FLEX ALLOYS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : August 24, 2023.
Appearance :
Mr. Aditya Garodia, Adv.
Mr. Pintu Ghosh, Adv.
...for the defendants The Court: Counsel for the defendants is present. None appears on behalf of the plaintiffs. It is found from the record that the matter was listed on 20th November, 2019 and 31st July, 2023 but none appeared on behalf of the plaintiffs and for the interest of justice, the case was adjourned.
Today when the matter is called, none appears on behalf of the plaintiff, no accommodation is sought for.
In view of the above CS/134/2018 is dismissed for default. Interim order, if any, stands vacated.
(KRISHNA RAO, J.) sp3