Allahabad High Court
Akhilesh Singh And Others vs State Of U.P. & Others on 12 July, 2010
Court No. - 28 Crl. Misc. Time Extension Application No. 187401 of 2010 Case :- APPLICATION U/S 482 No. - 18922 of 2010 Petitioner :- Akhilesh Singh And Others Respondent :- State Of U.P. & Others Petitioner Counsel :- D.K.Singh Respondent Counsel :- Govt. Advocate Hon'ble Rajesh Dayal Khare,J.
Application allowed.
Ten days' further time is granted to the applicants to deposit the amount before the Mediation Centre pursuant to the earlier order of this Court dated 11.06.2010. In case the amount is not deposited within the aforesaid extended time, interim protection granted by this Court earlier shall stand automatically vacated.
Order Date :- 12.7.2010 yachna