Himachal Pradesh High Court
Surjeet Singh vs . Ankush Thakur on 1 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Surjeet Singh Vs. Ankush Thakur .
CMPMO No. 603 of 2022 1.12.2022 Present: Mr.Dheeraj Kumar Vashisht, Advocate, for the petitioner.
CMPMO No. 603 of 2022 Dasti notice, on taking steps during the course of day, ber issued to respondent, returnable on 28th December, 2022.
CMP No. 16782 of 2022 Notice in the aforesaid terms.
(Vivek Singh Thakur), Judge.
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