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Himachal Pradesh High Court

Surjeet Singh vs . Ankush Thakur on 1 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Surjeet Singh Vs. Ankush Thakur .

CMPMO No. 603 of 2022 1.12.2022 Present: Mr.Dheeraj Kumar Vashisht, Advocate, for the petitioner.

CMPMO No. 603 of 2022 Dasti notice, on taking steps during the course of day, ber issued to respondent, returnable on 28th December, 2022.

CMP No. 16782 of 2022 Notice in the aforesaid terms.

(Vivek Singh Thakur), Judge.

1st December, 2022 (Keshav) ::: Downloaded on - 02/12/2022 20:32:56 :::CIS