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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(4)(b) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(b)Appointment to the posts for which no Service Rules exists, if the posts are within the purview of the Commission, recruitment in consultation with them;