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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(7)Unsuitable substances shall not be accepted unless all conditions necessary to ensure its safe transport and handling have been met and property certified.