Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 63] [Entire Act] Bombay Presidency - Subsection Section 63(2) in The Bombay University Act, 1974 (2)The qualifications for the post of Librarian and the procedure to be followed at the meeting of the Selection Committee shall be as prescribed by the Statutes.
