Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 574 in The Assam Excise Rules, 2016 574. Addition of fining etc. to beer. - A brewer for sale, or a dealer in or a retailer of beer shall not dilute , adulterate or add anything to beer except fining or other matter sanctioned by the Excise Commissioner.
