Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 27 in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

27. Application.

- The provisions of this Act shall not apply to persons who have retired from service and have been paid or are entitled to payment of retirement benefits from their employer.