Section 19(2)(j) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

(j)record the minutes of the meetings of the Governing Council, Executive Board and other Committees and maintain the minutes book; and

Legal Document View