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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in The Customs Tariff (Identification and Assessment of Safeguard Duty) Rules, 1997

(b)a statement on the efforts being taken, or planned to be taken, or both, to make a positive adjustment to import competition.