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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(iii) in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department

(iii)Any member of the general public who has not obtained reservation of accommodation in an Inspection Bungalow/Rest-shed will be required to vacate after 24 hours' notice by and in favour of any other member of the general public who has obtained reservation.