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Chattisgarh High Court

Indoworth India Limited vs State Of Chhattisgarh 73 Wpc/3519/2018 ... on 7 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                        WPC No. 5 of 2019

     Indoworth India Limited Versus State Of Chhattisgarh




07/01/2019

Shri NK Vyas, counsel for the petitioner.

Shri Alok Bakshi, Additional AG for the State. Learned State Counsel shall seek instructions in the matter.

List the matter in the next week.

Sd/-

Judge (Prashant Kumar Mishra) Barve