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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(14)(d) in The Karnataka Public Libraries Act, 1965

(d)a library declared to be eligible for aid and receiving aid from the State Government; and includes, any other library notified by the State Government as a public library for the purposes of this Act;