Section 1 in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010
1. Short title, extent and commencement.
(1)These Rules may be Called the Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010.(2)It shall extend to the whole of the state of Bihar.(3)It shall come into force from the date of publication in the Bihar Gazette.
