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[Cites 0, Cited by 0] [Section 130(4)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(4)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)in the securities of the State or Central Government or in such other securities as the State Government may approve in this behalf;