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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in First Statutes of the Jai Narayan Vyas University Jodhpur

(2)The Vice-Chancellor shall nominate an officer who shall have the authority to operate the account of the University Fund and to incur all necessary expenditure from it subject to the provisions of the Act and the Statutes.