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[Cites 0, Cited by 0] [Section 9(10)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(10)(ii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(ii)The maximum assistance under this item will be in case of (i) (a)Rs. 500.00 (Five Hundred); (i) (b) Rs. 300.00 (Three Flundred); (i) (c) Rs. 300.00 (Three Hundred); and (i) (d) Rs. 400.00 (Four Hundred), and shall be in the form of grant.