Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(3)(c) in Andhra Pradesh Excise Act, 1968

(c)the quantity, strength and description of intoxicants for which it is issued; and