Section 6(2)(iv) in The Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(iv) in The Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000

(iv)[ The offer on right basis to the persons resident outside India shall be: [Substituted by Notification No. G.S.R. 341 (E) dated 7.4.2010 (w.e.f. 8.5.2000).]

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Union of India - Subsection

Section 6(2)(iv) in The Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000