Delhi High Court - Orders
Seetangeli Bhutani & Ors vs Ajay Bhutani on 17 November, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 775/2019
SEETANGELI BHUTANI & ORS. ..... Petitioners
Through: None
Versus
AJAY BHUTANI ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.11.2022
1. None has appeared on behalf of the petitioner despite the matter is called out in the second round.
2. None had appeared on 31.03.2022.
3. The petition is dismissed for want of prosecution.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 17, 2022/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRATIMA Signing Date:22.11.2022 19:13:35