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Delhi High Court - Orders

Seetangeli Bhutani & Ors vs Ajay Bhutani on 17 November, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~28
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.REV.P. 775/2019
                                 SEETANGELI BHUTANI & ORS.                            ..... Petitioners
                                                    Through:      None

                                                    Versus

                                 AJAY BHUTANI                                         ..... Respondent
                                                    Through:      None

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                  ORDER

% 17.11.2022

1. None has appeared on behalf of the petitioner despite the matter is called out in the second round.

2. None had appeared on 31.03.2022.

3. The petition is dismissed for want of prosecution.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 17, 2022/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRATIMA Signing Date:22.11.2022 19:13:35