Supreme Court - Daily Orders
College Of Physician And Surgeon Cps ... vs Suhas Hari Pingle on 9 September, 2025
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ITEM NO.5 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13079-13081/2025
[Arising out of impugned final judgment and order dated 24-03-2025
in PIL(L) No.12834/2024 24-03-2025 in WP No.2703/2023 24-03-2025 in
WPL No. 24270/2024 passed by the High Court of Judicature at
Bombay]
COLLEGE OF PHYSICIAN AND SURGEON CPS HOUSE Petitioner(s)
VERSUS
SUHAS HARI PINGLE & ORS. Respondent(s)
IA No. 116733/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 116735/2025 - EXEMPTION FROM FILING O.T. IA No. 117898/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 116734/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES WITH SLP(C) No. 16906-16908/2025 (IX) IA No. 128200/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 09-09-2025 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) Mr. Sanjay R Hegde, Sr. Adv.
Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv.
Mr. Vikram Patralekh, Adv. Ms. Pratibha Singh, Adv.
Ms. Shalini Tripathi, Adv. Mr. Nakul Chaudhary, Adv.
Mr. Himanshu Gupta, Adv.
Mr. Amir Kaleem, Adv.
Mr. Shivam Yadav, Adv.
Mr. Anupam Bhati, Adv.
Mr. Vikramjeet Singh Ranga, Adv.
Mr. Vikas Singh, Sr.Adv.
Mr. Dama Sashadari Naidu, Sr.Adv.Signature Not Verified
Mr. Roddam Prashanth Reddy, Adv. Mr. Poorna Chandiran R., Adv.Digitally signed by SATISH KUMAR YADAV Date: 2025.09.09 17:39:29 IST Reason:
Mr. Vairawan A.S, AOR For Respondent(s) Mr. Shekhar Naphade, Sr. Adv.
Mr. Sudhanshu Chaudhari, Sr. Adv. Mr. V M Thorat, Adv.2
Mr. Samrat Krishnarao Shinde, AOR Mr. Amar Bodke, Adv.
Ms. Pranjal Chapalgaokar, Adv. Ms. Gautami Yadav, Adv.
Ms. Saloone Paranjpe, Adv. Ms. Saloone Paranjape, Adv.
Mr. Gaurav Sharma, Sr. Adv. Mr. Prateek Bhatia, AOR Mr. Dhawal Mohan, Adv.
Mr. Paranjay Tripathi, Adv. Mr. Rajesh Raj, Adv.
Mr. Siddharth S. Chapalgaonkar, Adv. Mr. Mahesh Bhatane, Adv.
Ms. Sneha Sanjay Botwe, AOR Mr. Akash Tripathi, Adv.
Mr. Aditya Krishna, Adv.
Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Shrirang B. Varma, Adv.
Mr. V.M. Thorat, Adv.
Mr. Sagar Pahune Patil, AOR UPON hearing the counsel the Court made the following O R D E R
1. Having heard the learned counsel appearing for the parties and considering the nature of the issue involved in this litigation, the presence of the learned Attorney General for India is necessary.
2. We request the learned Attorney General for India to take appropriate instructions in the matter and assist this Court on the next date of hearing.
3. List on 12.09.2025.
4. The learned counsel appearing for the parties shall inform about this order to the learned Attorney General for India and also serve a copy of entire paperbook in the office of the learned Attorney General at the earliest.
(SATISH KUMAR YADAV) (POOJA SHARMA) ADDITIONAL REGISTRAR COURT MASTER (NSH) 3