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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(3)(i) in The Orissa Offices of Village Police (Abolition) Act, 1964

(i)The 1st April, 1965 in respect of all village police in the (a) Nayagarh subdivision in the district of Puri; (b) Nilgiri subdivision in the district of Balasore; (c) Athgarh Sub-division in the district of Cuttack, vide Notification No. 2472-P,/ 24-1-1965, published in the Orissa Gazette/12-2-1965, Part III;