Supreme Court - Daily Orders
Dilip Mahadeo Thorat vs The Secretary Shri Hanuman Shikshan ... on 11 July, 2019
Bench: L. Nageswara Rao, M.R. Shah
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(C) No.1480/2019
IN
SPECIAL LEAVE PETITION(C) NO.30454/2017
DILIP MAHADEO THORAT PETITIONER(S)
VERSUS
THE SECRETARY SHRI HANUMAN SHIKSHAN PRASARAK
SANSTHA & ORS. RESPONDENT(S)
O R D E R
Delay condoned.
The instant review petition is filed against the order dated 01.03.2019 whereby the aforementioned special leave petition was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
......................J. [L. NAGESWARA RAO] Signature Not Verified ......................J. Digitally signed by BALA PARVATHI Date: 2019.07.16 [M.R. SHAH] 10:42:56 IST Reason:
NEW DELHI;
JULY 11, 2019
ITEM NO.1011 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1480/2019 in SLP(C) No. 30454/2017 DILIP MAHADEO THORAT Petitioner(s) VERSUS THE SECRETARY SHRI HANUMAN SHIKSHAN PRASARAK SANSTHA & ORS. Respondent(s) (With appln for c/delay in filing SLP) Date : 11-07-2019 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE M.R. SHAH By Circulation UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed in terms of the signed order.
(B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master (Signed order is placed on the file)