Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 17C in A.P. Farmers Organisation Rules, 1997 17C. A vacancy arising due to disqualification, death, or resignation, or recall or by any reason in any tier of the Farmers Organisation shall be filled in the manner detailed below:
