Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 108(1)] [Section 108] [Entire Act] Union of India - Subsection Section 108(1)(i) in The Code of Criminal Procedure, 1973 (i)either orally or in writing or in any other manner, intentionally disseminates or attempts to disseminate or abets the dissemination of -