Delhi High Court - Orders
Ms Sheetal Makol vs State & Ors on 25 July, 2025
$~37 to 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2880/2017 & CRL.M.A. 11958/2017,
CRL.M.A. 21462/2025, CRL.M.A. 21465/2025,
CRL.M.A. 21467/2025
MS SHEETAL MAKOL .....Petitioner
Through: Petitioner in person.
versus
STATE & ORS .....Respondents
Through: Ms. Richa Dhawan, APP
for the State.
Mr. Prashant Mendiratta,
Ms. Neha Jain, Ms. Veenu
Singh, Ms. Shubho
Banerjee & Ms.
Vaishnavi, Advs. for
respondent Rubina
Ratnakar.
+ CRL.M.C. 2881/2017 & CRL.M.A. 11959/2017
MS SHEETAL MAKOL .....Petitioner
Through: Petitioner in person.
versus
STATE & ORS .....Respondents
Through: Ms. Richa Dhawan, APP
for the State.
Mr. Prashant Mendiratta,
Ms. Neha Jain, Ms. Veenu
Singh, Ms. Shubho
Banerjee & Ms.
Vaishnavi, Advs. for
respondent Rubina
Ratnakar.
+ CRL.M.C. 4441/2023
BHARAT BHOOSAN MAKOL & ANR. .....Petitioners
Through:
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/07/2025 at 23:16:13
THE, STATE (NCT OF DELHI) .....Respondents
Through: Ms. Richa Dhawan, APP
for the State.
+ CRL.M.C. 2465/2024 & CRL.M.A. 9396/2024,
CRL.M.A. 9397/2024, CRL.M.A. 21470/2025,
CRL.M.A. 21472/2025, CRL.M.A. 21473/2025
SHEETAL MAKOL .....Petitioner
Through: Petitioner in person.
versus
STATE OF NCT OF DELHI & ANR. .....Respondents
Through: Ms. Richa Dhawan, APP
for the State.
Mr. Prashant Mendiratta,
Ms. Neha Jain, Ms. Veenu
Singh, Ms. Shubho
Banerjee & Ms.
Vaishnavi, Advs. for
respondent Rubina
Ratnakar.
+ CRL.M.C. 333/2022 & CRL.M.A. 1408/2022,
CRL.M.A. 17120/2025, CRL.M.A. 17121/2025,
CRL.M.A. 21466/2025, CRL.M.A. 21469/2025
SHEETAL MAKOL .....Petitioner
Through: Petitioner in person.
versus
RUBINA RATNAKAR .....Respondent
Through: Mr. Prashant Mendiratta,
Ms. Neha Jain, Ms. Veenu
Singh, Ms. Shubho
Banerjee & Ms.
Vaishnavi, Advs. for
respondent Rubina
Ratnakar.
+ CRL.M.C. 685/2022 & CRL.M.A. 2934/2022,
CRL.M.A. 21477/2025
SHEETAL MAKOL .....Petitioner
Through: Petitioner in person.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/07/2025 at 23:16:13
RUBINA RATNAKAR .....Respondent
Through: Mr. Prashant Mendiratta,
Ms. Neha Jain, Ms. Veenu
Singh, Ms. Shubho
Banerjee & Ms.
Vaishnavi, Advs. for
respondent Rubina
Ratnakar.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 25.07.2025
1. At joint request, list on 31.07.2025.
2. A copy of this order be placed in all the matters.
AMIT MAHAJAN, J JULY 25, 2025 "SK"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/07/2025 at 23:16:13