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Delhi High Court - Orders

Ms Sheetal Makol vs State & Ors on 25 July, 2025

                      $~37 to 42
                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         CRL.M.C. 2880/2017 & CRL.M.A. 11958/2017,
                                CRL.M.A.    21462/2025, CRL.M.A.         21465/2025,
                                CRL.M.A. 21467/2025
                                MS SHEETAL MAKOL                      .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                STATE & ORS                                                .....Respondents
                                                              Through:            Ms. Richa Dhawan, APP
                                                                                  for the State.
                                                                                  Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Ms. Veenu
                                                                                  Singh,      Ms.     Shubho
                                                                                  Banerjee        &      Ms.
                                                                                  Vaishnavi,      Advs. for
                                                                                  respondent          Rubina
                                                                                  Ratnakar.

                      +         CRL.M.C. 2881/2017 & CRL.M.A. 11959/2017
                                MS SHEETAL MAKOL                      .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                STATE & ORS                                                .....Respondents
                                                              Through:            Ms. Richa Dhawan, APP
                                                                                  for the State.
                                                                                  Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Ms. Veenu
                                                                                  Singh,      Ms.     Shubho
                                                                                  Banerjee        &      Ms.
                                                                                  Vaishnavi,      Advs. for
                                                                                  respondent          Rubina
                                                                                  Ratnakar.

                      +         CRL.M.C. 4441/2023
                                BHARAT BHOOSAN MAKOL & ANR.                                           .....Petitioners
                                               Through:

                                                              versus


This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/07/2025 at 23:16:13
                                 THE, STATE (NCT OF DELHI)        .....Respondents
                                               Through: Ms. Richa Dhawan, APP
                                                          for the State.
                      +         CRL.M.C. 2465/2024 & CRL.M.A. 9396/2024,
                                CRL.M.A.    9397/2024,   CRL.M.A.           21470/2025,
                                CRL.M.A. 21472/2025, CRL.M.A. 21473/2025
                                SHEETAL MAKOL                            .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                STATE OF NCT OF DELHI & ANR. .....Respondents
                                              Through: Ms. Richa Dhawan, APP
                                                        for the State.
                                                        Mr. Prashant Mendiratta,
                                                        Ms. Neha Jain, Ms. Veenu
                                                        Singh,      Ms.    Shubho
                                                        Banerjee        &     Ms.
                                                        Vaishnavi,     Advs. for
                                                        respondent         Rubina
                                                        Ratnakar.

                      +         CRL.M.C. 333/2022 & CRL.M.A. 1408/2022,
                                CRL.M.A.    17120/2025,  CRL.M.A.        17121/2025,
                                CRL.M.A. 21466/2025, CRL.M.A. 21469/2025
                                SHEETAL MAKOL                         .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                RUBINA RATNAKAR                                             .....Respondent
                                            Through:                              Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Ms. Veenu
                                                                                  Singh,     Ms.      Shubho
                                                                                  Banerjee        &      Ms.
                                                                                  Vaishnavi,      Advs. for
                                                                                  respondent          Rubina
                                                                                  Ratnakar.

                      +         CRL.M.C. 685/2022 & CRL.M.A. 2934/2022,
                                CRL.M.A. 21477/2025
                                SHEETAL MAKOL                         .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/07/2025 at 23:16:13
                                 RUBINA RATNAKAR                                          .....Respondent
                                            Through:                              Mr. Prashant Mendiratta,
                                                                                  Ms. Neha Jain, Ms. Veenu
                                                                                  Singh,       Ms.    Shubho
                                                                                  Banerjee         &     Ms.
                                                                                  Vaishnavi,     Advs. for
                                                                                  respondent          Rubina
                                                                                  Ratnakar.
                                CORAM:
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 25.07.2025

1. At joint request, list on 31.07.2025.

2. A copy of this order be placed in all the matters.

AMIT MAHAJAN, J JULY 25, 2025 "SK"

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/07/2025 at 23:16:13