Madras High Court
Sri Padavattamman Temple Trust vs The District Collector on 1 March, 2019
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 01.03.2019
CORAM :
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.No.11823 of 2017
Sri Padavattamman Temple Trust,
rep by its President Dinapuratchi Rajendran,
S/o.Thangavel Naicker,
No.17, Avulkara Street,
Wallajapet, Vellore District. ... Petitioner
Vs.
1.The District Collector,
Vellore District.
2.The Revenue Divisional Officer,
Vellore District.
3.The Superintendent of Police,
Vellore District.
4.The Inspector of Police,
Wallajah Police Station,
Wallajah, Vellore District. .. Respondents
Prayer : Writ petition filed under Article 226 of the Constitution of India for
issuance of a Writ of Mandamus, praying for a direction to the respondents
herein to give protection for construction of the compound wall for the Sri
Padavattamman Temple, situated at Wallajahpet-Sholingur Road, Wallajah
Town, Vellore District, based on the petitioner's representation dated
23.11.2016.
http://www.judis.nic.in
2
For Petitioner : Mr.G.Karthikeyan
For Respondents : Mr.M.Mohamed Riyaz
Addl. Public Prosecutor
ORDER
The writ petition has been filed to direct the respondents to give protection for construction of the compound wall for the Sri Padavattamman Temple, situated at Wallajahpet-Sholingur Road, Wallajah Town, Vellore District, based on the petitioner's representation dated 23.11.2016.
2. Now, almost three years have been lapsed and hence, due to the lapse of period, the prayer sought for by the petitioner cannot be granted now. However, the petitioner is at liberty to file a fresh petition, on fresh cause of action, if so advised.
3. With the above observations, this Writ Petition stands dismissed. No costs.
01.03.2019
Internet : Yes / No
Index : Yes / No
Speaking / Non Speaking order vkr/msm http://www.judis.nic.in 3 To
1.The District Collector, Vellore District.
2.The Revenue Divisional Officer, Vellore District.
3.The Superintendent of Police, Vellore District.
4.The Inspector of Police, Wallajah Police Station, Wallajah, Vellore District.
5.The Public Prosecutor, High Court, Madras.
http://www.judis.nic.in 4 G.K.ILANTHIRAIYAN, J.
vkr W.P.No.11823 of 2017 01.03.2019 http://www.judis.nic.in