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[Cites 0, Cited by 0] [Section 337(1)] [Section 337] [Entire Act]

State of Maharashtra - Subsection

Section 337(1)(b) in Maharashtra Land Revenue Code, 1966

(b)
(i)an occupancy tenant;
(ii)a raiyat;
(iii)a tenant;
(iv)a permanent tenant;
(v)a Bhumidhari;