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[Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act]

State of Assam - Subsection

Section 417(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)With fine which may extend to five hundred rupees and in the case of a continuing contravention, with an additional fine which may extend twenty rupees for every day during which such contravention continue after conviction for the first such contravention, or