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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Assam - Subsection

Section 57(1)(d) in Assam Panchayat Act, 1994

(d)levy a cease or water rate for recovery of cost of minor irrigation works taken up within the jurisdiction of an Anchalik Panchayat and such cease as may be necessary for the purpose of maintenance and repair of such w\works;