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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(8)(h) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(h)call from any office, centre, college maintained by the University, any information or returns that he may consider necessary for the performance of his duties.