Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

Avid Khan Alias Kallu vs State Of U.P Trough Secretary Home And ... on 27 January, 2010

Bench: Imtiyaz Murtaza, Naheed Ara Moonis

Court No. - 41

Case :- CRIMINAL MISC. WRIT PETITION No. - 21985 of 2009
Petitioner :- Avid Khan Alias Kallu

Respondent :- State Of U.P Trough Secretary Home And Others

Petitioner Counsel :- Sudhir Kumar
Respondent Counsel :- Govt. Advocate

Hon'ble Imtiyaz Murtaza,J.

Hon'ble Naheed Ara Moonis.J. Counter affidavit filed by learned A.G.A be taken on record. List after two weeks to enable learned counsel for the petitioner to file rejoinder affidavit.

Order Date :- 27.1.2010 Asha