Allahabad High Court
Avid Khan Alias Kallu vs State Of U.P Trough Secretary Home And ... on 27 January, 2010
Bench: Imtiyaz Murtaza, Naheed Ara Moonis
Court No. - 41 Case :- CRIMINAL MISC. WRIT PETITION No. - 21985 of 2009 Petitioner :- Avid Khan Alias Kallu Respondent :- State Of U.P Trough Secretary Home And Others Petitioner Counsel :- Sudhir Kumar Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Naheed Ara Moonis.J. Counter affidavit filed by learned A.G.A be taken on record. List after two weeks to enable learned counsel for the petitioner to file rejoinder affidavit.
Order Date :- 27.1.2010 Asha