Section 4(2)(ii) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(ii)the set off shall be limited to 90 per cent of the purchase value of the raw material.

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